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[READ LETTER] Four Supreme Court Judges Release Letter Detailing Complaint over Judicial Procedure - (12 Jan 2018)

In an unprecedented move, four senior Supreme Court judges called a press conference to express their displeasure with the Chief Justice of India (CJI) Dipak Mishra and with the way he was assigning cases. Read the letter addressed to the CJI.

Tags : SUPREME COURT   CHIEF JUSTICE OF INDIA  

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