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Supreme Court Judges Against the CJI: Statements Made by Justice J Chelameswar - (12 Jan 2018)

In an unprecedented move, four sitting judges of the Supreme Court addressed the media on the controversy over allocation of cases, saying the administration of the top court is “not in order” and that efforts to convince Chief Justice of India Dipak Misra had “failed”.

Tags : COURT   SUPREME COURT  

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