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Meet Justice Chelameswar: The Chief Dissenting Justice of India - (12 Jan 2018)

Prior to being named to the Supreme Court, Justice Chelameswar served as the Chief Justice of the Gauhati High Court from May 2007 to March 2010 and Chief Justice of the Kerala High Court from March 2010 to October 2011.

Tags : COURT   HIGH COURT   SUPREME COURT  

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