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Allahabad High Court: Honesty Has Virtually Become Endangered Species - (12 Jan 2018)

Allahabad High Court, while taking serious note of rampant corruption in development authorities of Uttar Pradesh, has said that honesty has virtually become an endangered species and there is a need to "protect" honest and impartial men of integrity.

Tags : ALLAHABAD HIGH COURT   UTTAR PRADESH  

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