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Mullaperiyar Dam: Supreme Court Asks Centre, Tamil Nadu, Kerala To Set Up Panels - (12 Jan 2018)

Supreme Court has directed Centre, Tamil Nadu and Kerala governments to set up three separate committees to exclusively deal with any "unpredictable" disaster that may occur at the site of the over 180-year-old Mullaperiyar dam.

Tags : MULLAPERIYAR DAM   SUPREME COURT  

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