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Collegium Clears Justice KM Joseph for Elevation to Supreme Court - (11 Jan 2018)

Justice Joseph, who is currently the Chief Justice of the Uttarakhand High Court, had hit the headlines after a bench headed by him quashed the President's Rule in Uttarakhand in April 2016 and sharply criticized the manner in which the central rule was preferred by the governor in the state.

Tags : HIGH COURT   SUPREME COURT  

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