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Calcutta High Court Questions IAS Officer Alapan Bandyopadhyay’s Appointment as SEC - (12 Oct 2015)

Calcutta HC has questioned State Govt’s decision to appoint senior IAS officer Alapan Bandyopadhyay, as the acting State Election Commissioner (SEC) and asked State Govt. how will he work objectively being a serving State Government officer.

Tags : CALCUTTA HC   STATE GOVT   IAS OFFICER ALAPAN BANDYOPADHYAY   STATE ELECTION COMMISSIONER  

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