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Supreme Court Upholds Order Against Demolition of DLF’s Housing Project in Kochi - (11 Jan 2018)

Supreme Court has upheld an order of the Kerala High Court allowing real estate developer DLF Ltd to regularize its housing project built along the banks of the eco-sensitive Chilavannur backwaters, near Kochi.

Tags : SUPREME COURT   DLF’S HOUSING PROJECT  

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