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NIA Court Frames Terror Charges Against Five in RSS Man Murder Case - (09 Jan 2018)

The NIA court said that all five accused — Irfan Pasha, Wasim Ahmed, Mohammed Sadiq, Mohammed Muzeeb Ulla and Asim Sheriff — must face trial on charges of murder and terrorist act as defined by the Section 16 (1) (a) of the Unlawful Activities Prevention Act.

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