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Bombay High Court Rejects Plea over ‘Selfie’ Song from Salman Khan’s Movie ‘Bajrangi Bhaijaan’ - (12 Oct 2015)

Bombay High Court has rejected a public interest litigation seeking deletion of famous 'Selfie' song from Salman Khan-starrer 'Bajrangi Bhaijaan' as actor is seen dancing with shoes before Lord Hanuman.

Tags : BOMBAY HIGH COURT   SALMAN KHAN’S MOVIE   ‘BAJRANGI BHAIJAAN’  

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