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Italian Court Acquits 2 in AgustaWestland Case. Here’s What You Need to Know About the Scam - (08 Jan 2018)

Giuseppe Orsi, former chief executive of the state-controlled defence group, formerly known as Finmeccanica, and Bruno Spagnolini, once at the head of helicopter unit AgustaWestland, were cleared of charges as "there isn't sufficient proof", according to the sentence read out in court.

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