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Bombay High Court Dismisses Plea Seeking Nod for Floating Hotel in Mumbai - (08 Jan 2018)

A division bench of justices A S Oka and P N Deshmukh dismissed the petition filed by Rashmi Development Pvt Ltd, challenging an order passed by the Brihanmumbai Municipal Corporation (BMC) and a committee denying permission for the construction of the floating hotel, jetty and ramps abutting the Marine Drive promenade.

Tags : COURT   HIGH COURT  

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