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Hyderabad High Court Asks Govt To Crack Down on Illegal Cockfighting in Andhra - (08 Jan 2018)

Preparations are in full swing in private farms where such events are usually held. The demand for the roosters are high. Depending on the breed, roosters are being sold from Rs 10,000 to whopping Rs 1, 50, 000.

Tags : COURT   HIGH COURT  

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