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Lalu Yadav Sentenced to Three-and-a-half Years in Jail in Fodder Scam Case - (06 Jan 2018)

Lalu, along with 15 others, was convicted in the case on December 23 and has been lodged in the Birsa Munda jail since then. The court had acquitted six others, including another former Bihar chief minister, Jagannath Mishra.

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