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Supreme Court Denies Capital Punishment for Vikas and Vishal Yadav in Nitish Katara Murder Case - (09 Oct 2015)

SC has denied to take petition by Nilam Katara seeking death penalty for her son Nitish Katara's murderers - Vikas and Vishal Yadav, and said it was a gruesome murder as young man was murdered but it was not heinous enough an offence to be categorised as rarest of rare case warranting death penalty.

Tags : SUPREME COURT   NITISH KATARA MURDER CASE  

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