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NGT to UP Government: Provide Potable Water in 6 Districts - (06 Aug 2015)

National Green Tribunal has directed the Uttar Pradesh Government to provide potable water to villages of six districts namely Baghpat, Meerut, Saharanpur, Shamli, Muzaffarnagar and Ghaziabad. These villages have been reeling from the impact of highly polluted ground water.

Tags : NATIONAL GREEN TRIBUNAL   UP GOVERNMENT   POTABLE WATER  

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