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Delhi High Court Quashes CBFC Decision Refusing to Certify ‘Battle of Banaras’ - (04 Jan 2018)

Delhi High Court has quashed a decision of Central Board of Film Certification (CBFC) refusing to certify for public viewing a documentary chronicling the 2014 campaign for the Varanasi Lok Sabha seat involving Prime Minister Narendra Modi, AAP leader Arvind Kejriwal and Congress candidate Ajay Rai.

Tags : DELHI HIGH COURT   DOCUMENTARY  

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