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Dalit Protests Rock Mumbai and Pune After Bhima-Koregaon Clashes, Groups Call for Maha Bandh - (02 Jan 2018)

Maharashtra chief minister Devendra Fadnavis appealed for calm and ordered a judicial inquiry by a sitting judge of the Bombay High Court into the Pune violence. He said it needed to be ascertained if there was a conspiracy behind Monday's violence.

Tags : COURT   HIGH COURT  

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