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President Gives Assent to Law to Protect Unauthorised Colonies, Slums in Delhi - (02 Jan 2018)

The President of India has given assent to National Capital Territory of Delhi Laws (Special Provisions) Second (Amendment) Act which intends to protect slums and unauthorised colonies in the NCR from punitive action till a framework for orderly arrangements are in place.

Tags : NATIONAL CAPITAL TERRITORY OF DELHI LAWS (SPECIAL PROVISIONS) SECOND (AMENDMENT) ACT  

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