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Govt. Notifies Due Dates for Filing GST Returns (Aggregate Turnover More Than Rs. 1.5 Crore) - (02 Jan 2018)

Last dates for filing GST returns for persons having aggregate turnover of more than 1.5 crore rupees shall file monthly return in form GSTR-1 for the period July-Nov, 17 before 10 Jan; for Dec, 17 before 10 Feb; for Jan, 18 before 10 Mar; for Feb, 18 before 10, April; for Mar, 18 before 10 May.

Tags : GOODS AND SERVICE TAX  

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