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Govt. Notifies Due Dates for Filing GST Returns (Aggregate Turnover of Upto Rs. 1.5 Crore) - (02 Jan 2018)

Govt has notified the last dates for filing returns under GST regime. Registered persons having aggregate turnover of upto 1.5 crore rupees shall file monthly return in form GSTR-1 for the period July-Sep, 17 before 10 Jan, 18; for Oct-Dec, 17 before 15 Feb, 18; Jan-March, 18 before 30 April, 18.

Tags : GOODS AND SERVICE TAX  

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