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SC Awards US Citizen Rs 2cr Accident Compensation after 27 years of Legal Battle - (09 Oct 2015)

SC has awarded a compensation of around Rs 1.17 crore along with interest of 6% to be paid by Rajasthan State Road Transport Corporation whose bus had hit an American citizen in 1988 near Jaipur while participating in a peace march.

Tags : SC  RAJASTHAN STATE ROAD TRANSPORT CORPORATION  

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