Govt Waives Late Fee for Delay in Furnishing GSTR-4 - (02 Jan 2018)
Central Government has waived the late fee payable u/s 47 of the CGST Act, by any registered person for failure to furnish the return in FORM GSTR-4 by the due date, which is in excess of an amount of twenty five rupees for every day during which such failure continues.
Tags : GOODS AND SERVICE TAX
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