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Govt Notifies CGST (Fourteenth Amendment) Rules, 2017 - (02 Jan 2018)

Government has notified Central Goods and Services Tax (Fourteenth Amendment) Rules, 2017, according to which Unique Identity Number in accordance with the provisions of Section 25(9) granted to a person on registering with the GST shall be applicable to the territory of India.

Tags : GOODS AND SERVICE TAX  

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