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Tamil Nadu Govt Gives Rs 7 Lakh to Kin of Dalit Girl Who Killed Herself Over NEET - (28 Dec 2017)

Seventeen-year-old S Anita, who moved the Supreme Court against the National Entrance-cum-Eligibility Test (NEET) based medical admissions, allegedly committed suicide at her native village in Ariyalur district on September 1.

Tags : COURT   SUPREME COURT  

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