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NGT Directs Inspection of Redevelopment Site of East Kidwai Nagar - (09 Oct 2015)

National Green Tribunal (NGT) has appointed a local commissioner to inspect redevelopment of East Kidwai Nagar in southwest Delhi as was being alleged of carrying out in breach of environmental clearance norms.

Tags : NATIONAL GREEN TRIBUNAL  EAST KIDWAI NAGAR  

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