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Rajya Sabha Passes Indian Institute of Petroleum and Energy Bill, 2017 - (28 Dec 2017)

Rajya Sabha has passed a bill that provides for establishing Indian Institute of Petroleum and Energy (IIPE) in Andhra Pradesh to impart high quality education and conduct advance research in all aspects relating to the conventional hydrocarbons.

Tags : RAJYA SABHA   INDIAN INSTITUTE OF PETROLEUM AND ENERGY BILL  

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