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Lok Sabha Passes GST (Compensation to States) Amendment Bill 2017 - (28 Dec 2017)

Lok Sabha has passed Goods and Services Tax (Compensation to States) Amendment Bill 2017. The bill seeks to increase maximum rate at which Compensation Cess can be levied from 15 to 25% on motor vehicles for transport of not more than 13 persons, including the driver.

Tags : GOODS AND SERVICE TAX  

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