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Ranchi CBI Court Convicts RJD Chief Lalu Prasad Yadav In Fodder Scam - (26 Dec 2017)

A Special CBI Court in Ranchi pronounced Former Chief Minister of Bihar, Lalu Prasad Yadav guilty in one of the cases emanating out of the infamous multi-million Fodder scam.

Tags : CBI COURT   FODDER SCAM  

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