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DCW Chief Suspects Human Trafficking in Virender Dev Dikshit's Ashrams - (26 Dec 2017)

Delhi Commission for Women chief Swati Maliwal was accompanied by Ajay Verma, advocate appointed as amicus curae by High Court, as they interacted with the inmates of Karwal Nagar centre and found six women living in confinement there.

Tags : HIGH COURT  

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