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Fodder Scam Verdict LIVE: Lalu Prasad Yadav Convicted, All Property Acquired Since 1990 to be Attached; Quantum of Punishment on January 3 - (23 Dec 2017)

LIVE HIGHLIGHTS: RJD chief Lalu Prasad Yadav has been convicted by the special CBI court in the Deoghar leg of the fodder scam case and will be taken to the Birsa Munda Jail. The court will pronounce the quantum of Lalu’s punishment on January 3. Jagannath Mishra, another former Bihar CM, has been acquitted.

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