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Fodder Scam Verdict LIVE: Lalu Prasad Yadav Back in Court, Deoghar Case Judgment Shortly - (23 Dec 2017)

LIVE HIGHLIGHTS: RJD chief Lalu Prasad Yadav has left his guest house for the special CBI court which will pronounce verdict in the Deoghar leg of the fodder scam case at 3pm. Trouble, however, is already at Lalu’s doorstep with the Enforcement Directorate filing a charge-sheet against his daughter Misa Bharti and her husband in a corruption case.

Tags : COURT  

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