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Fodder Scam Verdict LIVE: Lalu, Mishra Face Judgment in Deoghar Treasury Case - (23 Dec 2017)

LIVE HIGHLIGHTS: The fate of former Bihar chief ministers Lalu Prasad Yadav and Jagannath Mishra and 20 others will be decided today by a special CBI court in a fodder scam case pertaining to fraudulent withdrawal of more than Rs 89 lakh from Deoghar Treasury between 1991 and 1994. Lalu has already been convicted in the Chaibasa treasury case and is out on bail.

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