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GST: Govt Extends Due Date for filing GSTR-5A for July to December - (22 Dec 2017)

Central Board of Excise and Customs (CBEC) has extended the due date of filing return by persons providing Online Information and Database Access or Retrieval Services. They can file their returns (Form GSTR – 5A) for the month of July to December 2017 till January 31st.

Tags : GOODS AND SERVICE TAX  

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