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Uttarakhand High Court: Seal Hotels, Industries, Ashrams That Are Polluting Ganga - (22 Dec 2017)

Uttarakhand High Court has asked State Government and District Magistrates of all 13 districts to "identify" and "seal" the industries, hotels, ashrams etc, that are polluting rivers in the state including the Ganga and its tributaries by releasing untreated sewage.

Tags : UTTARAKHAND HIGH COURT   GANGA  

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