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Some People Exaggerated Things to Astronomical Levels: 2G Court Tacitly Indicts Former CAG Vinod Rai - (21 Dec 2017)

Rai had then calculated that 2G spectrum allocation in 2008 — under the UPA regime when Raja was the telecom minister — led to notional loss of Rs 1.76 lakh crore to the national exchequer.

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