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NGT Drops Contempt Case After Mantri MD Apologises - (09 Oct 2015)

National Green Tribunal (NGT) has dropped a contempt petition against a builder, after an apology from Mantri Developers came for having snatched equipment from experts who were checking the legality of construction on the Belandur wetlands.

Tags : NATIONAL GREEN TRIBUNAL  BELANDUR WETLANDS  

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