SC: POCSO Guilt Presumption Not Absolute, Acquits Accused  ||  Supreme Court: Promotion Cannot Be Claimed as a Vested Right under Repealed Rules  ||  Supreme Court: Promotion Cannot Be Claimed as a Vested Right under Repealed Rules  ||  SC: Unexplained 5-Day Sample Custody Gap Breached S.52A, Acquits 2 after 20 Years  ||  P&H High Court: Illegal Search Alone Does Not Justify Quashing of Complaint under PNDT Act  ||  Bom HC: Creating WhatsApp Group Without Employer's Permission Not Ground for Compulsory Retirement  ||  Madras HC: Lack of Son’s Moral Support Alone Cannot Sustain Father’s Maintenance Claim under CrPC  ||  Kerala HC: University Professor doesn't Occupy 'Public Office', Quo Warranto Not Maintainable  ||  Bombay HC Allows Cutting of 1,237 Mangroves for Connector Bridge in Mumbai’s Western Suburbs  ||  Calcutta HC Orders Return of 3-Year-Old to Adoptive Couple, he wasn't Abandoned    

2G Verdict LIVE: Manmohan, Rahul Dial Kanimozhi, Speak to DMK MP After Acquittal - (21 Dec 2017)

2G SPECTRUM SCAM VERDICT LIVE UPDATES: A special CBI court has acquitted all accused, including A Raja and Kanimozhi, in the 2G spectrum scam case, saying “quality of prosecution totally deteriorated and it became directionless and diffident”. Bouyed by the verdict, the DMK and the Congress say the entire case was a “massive conspiracy” and “propaganda”.

Tags : COURT  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved