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2G Scam Verdict LIVE: UPA Policy Was Designed to Promote Corruption, Judgment Not Clean Chit for Congress, Says Arun Jaitley - (21 Dec 2017)

2G SPECTRUM SCAM VERDICT LIVE UPDATES: A special CBI court has acquitted all accused, including A Raja and Kanimozhi, in the 2G spectrum scam case, saying “quality of prosecution totally deteriorated and it became directionless and diffident”. Bouyed by the verdict, the DMK and the Congress say the entire case was a “massive conspiracy” and “propaganda”.

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