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2G Scam Verdict LIVE: Justice Has Prevailed, Says Kanimozhi After Acquittal; Subramnian Swamy Wants CBI to Appeal in High Court - (21 Dec 2017)

2G SPECTRUM SCAM VERDICT LIVE UPDATES: In her first reaction after being acquitted in the 2G spectrum scam case, DMK MP Kanimozhi tells News18 that justice has prevailed. Former telecom minister A Raja says he’ll first read the verdict “like a good lawyer and then comment.” Raja, Kanimozhi and 15 others accused in the 2G scam accused have been acquitted by a special CBI court.

Tags : HIGH COURT  

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