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CBI Special Court Acquits A. Raja, Kanimozhi, Others in 2G Spectrum Scam Case - (21 Dec 2017)

A CBI Special Court has acquitted Former Telecom Minister A. Raja along with all other accused including Rajya Sabha MP Kanimozhi in the 2G spectrum case.

Tags : A. RAJA   KANIMOZHI   CBI COURT  

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