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2G Case Verdict LIVE: Mother, Husband, Half-brother Put Up Show of Support for Kanimozhi in Court - (21 Dec 2017)

2G VERDICT LIVE UPDATES: DMK MP Kanimozhi and former telecom minister A Raja are at the Patiala House Court complex where special CBI judge OP Saini will pronounce the much-awaited verdict in the 2G scam case. Also present in court are Kanimozhi’s mother Rajathi Ammal, half-brother MK Alagiri, her husband G Aravindaan and other DMK leaders.

Tags : COURT  

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