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2G Case Verdict LIVE: Judge OP Saini Arrives in Court; Accused A Raja, Kanimozhi and Others Expected Shortly - (21 Dec 2017)

2G VERDICT LIVE UPDATES: Special CBI judge OP Saini has arrived in court while former telecom minister A Raja, DMK MP Kanimozhi and several others accused in the 2G scam cases are expected shortly for the much-anticipated verdict. The special court, which is exclusively dealing with the cases arising out of the 2G spectrum allocation scam, has directed all accused to remain present for the verdict.

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