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Delhi High Court Upholds DIAL's Order to Shift 3 Airlines from IGI T1 to T2 - (21 Dec 2017)

Delhi High Court has upheld the decision of airport operator DIAL to partially shift the operations of Indigo, GoAir and Spicejet from Terminal 1 to T2 at the IGI Airport.

Tags : DELHI HIGH COURT   INDIGO  

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