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Bombay HC Provides BMC Last Opportunity to Decide Compensation Case of Man who Lost Fingers - (09 Oct 2015)

Bombay High Court has provided a final opportunity to BMC to decide whether it will compensate a man, who claimed that he had lost his fingers due to medical negligence at civic-run Rajawadi Hospital in Ghatkopar.

Tags : BOMBAY HIGH COURT  MEDICAL NEGLIGENCE  BMC  

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