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Panchayat Members Can't Insist Upon Encroaching on Govt Land : Bombay HC - (21 Dec 2017)

Bombay High Court has held that no member of a village panchayat can insist upon encroaching on government land and have immunity from disqualification under the Maharashtra Village Panchayat Act, 1958.

Tags : BOMBAY HIGH COURT   PANCHAYAT ACT  

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