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2G Case Verdict LIVE: Special Court to Decide Fates of Ex-Minister Raja, DMK MP Kanimozhi and 15 Others - (21 Dec 2017)

2G VERDICT LIVE UPDATES: A special court will decide the fate of former telecom minister A Raja, DMK MP Kanimozhi and several others in the much-anticipated 2G spectrum allocation scam cases today. The court, which is exclusively dealing with the cases arising out of the 2G spectrum scam, has directed all accused, including Raja, Kanimozhi and others to remain present for the verdict.

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