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Juvenile Justice Board: Minor Who Allegedly Murdered Ryan Student Pradyuman To Be Tried As Adult - (20 Dec 2017)

Juvenile Justice Board, Gurugram has held that a class 11th student arrested for the murder of a seven-year-old boy Pradyuman Thakur in the premises of Ryan International School, Gurugram, will be tried as an adult. The Board transferred the case to District And Sessions Court.

Tags : JUVENILE JUSTICE BOARD   PRADYUMAN  

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