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Manipur High Court Set Aside Recruitment of 1,400 Government Teachers - (09 Oct 2015)

Manipur HC has set aside recruitment of 1,423 teachers of government primary schools for breaching process as though notification mentioned recruitment of general, Scheduled Caste, Scheduled Caste and physically challenged persons, government appointed 326 other backward class (OBC)candidates.

Tags : MANIPUR HC  GOVERNMENT TEACHERS  

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