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Resignation of Lok Sabha MP Shri Nana Patole- (Lok Sabha Secretariat) (14 Dec 2017)

MANU/NMIC/0389/2017

Civil

S.O.3889(E).--Shri Nana Patole, an elected member of Lok Sabha from Bhandara-Gondiya Parliamentary Constituency of Maharashtra has resigned his seat in Lok Sabha and his resignation has been accepted by the Speaker with effect from 14 December, 2017.

Tags : RESIGNATION   MP   LOK SABHA  

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